Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 8 May, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~38 and 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID ..... Petitioner
Through: Mr. Jawahar Raja, Ms. Aditi
Saraswat and Mr. Parth Goyal, Advs.
versus
JAWAHALAL NEHRU UNIVERSITY ..... Respondent
Through: Ms. Ginny J. Rautray, Mr.
Navdeep Singh, Mr. Ranvijay Singh & Ms.
Devika Thakur, Advocates.
+ W.P.(C) 7464/2018 and CM APPL. 28574/2018
ANIRBAN BHATTACHARYA ..... Petitioner
Through: Mr. Trideep Pais, Sr. Adv. with
Mr. Sanya Kumar, Mr. Sahil Ghai and Ms.
Gargi Sethee, Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through: Ms. Ginny J. Rautray, Mr.
Navdeep Singh, Mr. Ranvijay Singh & Ms.
Devika Thakur, Advocates.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 08.05.2024
1. Written submissions from the petitioner are not forthcoming despite direction of this Court. Let the petitioner place written submissions on record after exchanging copies thereof with the respondent at least a week in advance of the next date of hearing.
W.P.(C) 7406/2018 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/05/2024 at 23:56:18
2. Renotify on 9 August 2024.
C.HARI SHANKAR, J MAY 8, 2024 rb Click here to check corrigendum, if any W.P.(C) 7406/2018 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/05/2024 at 23:56:18