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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(1)There shall be an Executive Committee consisting of the following members, namely-
(a)Managing Director of the Corporation . . . . . . . . . . . . . . . . . . . . . . . . . Chairperson;
(b)Executive Director of the Corporation . . . . . . . . . . . . . . . . . . . . . . . . . Member;
(c)Chief Engineer, Irrigation Department, Aurangabad . . . . . . . . . . . . . Member ;
(d)Chief Engineer (Command Area Development), . . . . . . . . . . . . . . . . Member ; Aurangabad.
(e)Chief Accounts and Finance Officer of the Corporation. . . . . . . . . . Member-Secretary.