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[Cites 0, Cited by 0] [Section 20B] [Entire Act]

State of West Bengal - Subsection

Section 20B(4) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

(4)The expert committee shall submit its report along.with recommendation to the State Government within such period as may be fixed by the State Government :Provided that the State Government may vary, alter or add to the terms and conditions referred to in sub-section (1) as may be necessary and may also extend the period referred to in sub-section (4).