Section 8(3) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007
(3)If the Regulatory Commission, after examination of the compliance report and the undertaking as mentioned under sub-section (2), finds any short-comings in the same, it may direct the sponsoring body to remove the identified shortcomings at the earliest.
