Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act] NCT Delhi - Subsection Section 108(2)(d) in Delhi Motor Vehicles Rules, 1993 (d)the suitability of the site in relation to other stands or parking places, as the case may be, in the same town;