Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(r) in Maharaja Agrasen University (Establishment and Regulation) Act, 2012 (r)"statutes", "ordinances" and "regulations" means respectively, the statutes, ordinances and regulations of the University made under this Act;
