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State of Uttar Pradesh - Section

Section 554 in Rules under the United Provinces Excise Act, 1910

554.

A fortnightly statement in Form C.L. 17 shall be submitted by all Tree-Tax Excise Inspectors to the Assistant Excise Commissioner.Note. - Rules in respect of settlement of Tari shops in the tree-tax area of Uttar Pradesh by-(l) inviting tenders, and (2) auction.
(E)Tender-Cum-Tree Tax Or Auction-Cum-Tree Tax-System Rules, 1955