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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2)(i) in The Rabindra Mukta Vidyalaya Act, 2001

(i)the reports, returns and statements to be furnished by the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] under section 34 and the form of such reports, returns and statements; and