Section 37 in First Statutes of the Jai Narayan Vyas University Jodhpur
37. Framed under Section 11(2) of the Act.
- The Vice Chancellor shall be a wholetime officer of the University. He shall be paid a salary of Rs. 2,500/- per month and be provided with a rent free residence furnished by the University:Provided that the present incumbent of the office of the Vice-Chancellor shall draw the salary of Rs. 2,500/- p.m. from 1st November, 1972.
