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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

Union of India - Subsection

Section 116(2)(b) in The Patents (Amendment) Act, 2002

(b)has, for at least ten years, functioned as a Registered Patent Agent and possesses a degree in engineering or technology or a masters degree in science from any University established under law for the time being in force or equivalent; or