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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Sikkim - Subsection

Section 132(1)(g) in Sikkim Urban and Regional Planning and Development Act, 1998

(g)The form in which application of permission under sub-section (1) of section 45, the particulars to be contained in and the documents to be accompanied with such application;