Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(3) in The West Bengal Motor Vehicles Tax (Amendment) Act, 2012

(3)for sub-heading "C. Goods carriages (including those owned by Motor Training Schools) :", the following sub-heading shall be substituted :-"C. Goods carriages (including those owned by Motor Training Schools and Articulated Trailers) :";