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[Cites 1, Cited by 1]

Madras High Court

Continental Multi Modal Terminals Ltd ... vs The Union Of India on 19 December, 2018

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                         1


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 Dated : 19.12.2018

                                                     CORAM :

                             THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                          W.P(MD)No. 19230 of 2018
                                                    and
                                     M.P(MD).Nos.17071 and 17072 of 2018

                     Continental Multi Modal terminals Ltd (CMTL),
                     rep., by its Authorized signatory,
                     P.Ravindranath Reddy                              ... Petitioner

                                                         Vs.

                     1.The Union of India,
                       Rep., its Under Secretary,
                       Ministry of Petroleum and Natural Gas,
                       New Delhi.

                     2.The District Collector,
                       Thoothukudi District,
                       Thoothukudi.

                     3.The Competent Authority,
                       Land Acquisition Officer,
                       Indian Oil Corporation Ltd.,
                       Pipe Line Projects,
                       Plot No.14, Jeyaprakash Street,
                       V.G.P Nagar,
                       Rajajipuram,
                       Thiruvallur.                                   ... Respondents

http://www.judis.nic.in
                                                          2

                     PRAYER : Writ Petition filed under Article 226 of the Constitution of
                     India, praying for issuance of a Writ of Certiorari, to call for the records
                     relating to the impugned notification issued by the first respondent in
                     S.O.2451 (E) dated 31.07.2017, published in the Gazette of India, in
                     extraordinary, Part II, Section 3 (ii) dated 03.08.2017 and the
                     consequential notification issued by the third respondent in
                     ETBPNMTPL No.48/2017 dated 24.08.2017 and the notification
                     issued by the third respondent in ETMPL No.48/2018 Tuticorin dated
                     14.05.2018 and quash the same as illegal.
                                 For Petitioner  : Mr.M.Mahaboob Athiff
                                                  for Ajmal Associates
                                 For Respondents : Mr.V.Kathirvelu
                                                 Additional Solicitor General
                                                 for Mr.C.Nandagopal
                                 For R 2         : Mr.M.Rajaran
                                                 Government Advocate
                                 For R3          : Mr.K.Muralidharan

                                                      ORDER

The learned counsel appearing for the writ petitioner seeks leave to withdraw this writ petition with liberty to file a fresh writ petition on the same cause of action, if need be and he has also made an endorsement to that effect.

http://www.judis.nic.in 3

2. In view of the endorsement made by the learned counsel for the petitioner, the Writ Petition is dismissed as withdrawn with aforesaid liberty. No costs. Consequently, connected Miscellaneous Petitions are closed.





                                                                  19.12.2018

                     Index       : Yes/No
                     Internet    : Yes/No
                     rmk



                     To

                     1.The Secretary,
                       Union of India,

Ministry of Petroleum and Natural Gas, New Delhi.

2.The District Collector, Thoothukudi District, Thoothukudi.

http://www.judis.nic.in 4 G.R.SWAMINATHAN, J., rmk W.P(MD).No.19230 of 2018 19.12.2018 http://www.judis.nic.in