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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(h) in The Plastic Waste (Management and Handling) Rules, 2011

(h)the municipal authority shall encourage the use of plastic waste by adopting suitable technology such as in road construction, co-incineration etc. The municipal authority or the operator intending to use such technology shall ensure the compliance with the prescribed standards including 1 [pollution control norms] prescribed by the competent authority in this regard.