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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(m) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(m)"self regulatory organisation" means an organization of a class of intermediaries duly recognized by or registered with the Board and includes a stock exchange.