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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(1) in Bihar Biological Diversity Rules, 2017

(1)Any person intending to obtain any biological resources and associated knowledge for research or for commercial utilization, with the exception of those in proviso to section 7 of the Act, shall give prior intimation to the Board making an application in Form I.