Tripura High Court
The State Of Tripura & Anr vs Sambhu Ch. Debnath & Anr. ... on 28 May, 2018
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
LA APP 8 OF 2016
The State of Tripura & Anr.
----Appellant(s)
Versus
Sambhu Ch. Debnath & Anr. ----Respondent(s)
For Appellant(s) : Mr. N. Chowdhury, G.A. For Respondent(s) : Mr. S. Das, Advocate.
HON'BLE MR. JUSTICE ARINDAM LODH Order 28/05/2018 I have heard learned G.A., Mr. N. Chowdhury appearing on behalf of the State of Tripura-appellant.
I have also heard learned counsel, Mr. S. Das appearing on behalf of the respondent-claimant who at the midst of the hearing has prayed for a short adjournment.
The prayer is allowed.
The matter may come up again on 01.06.2018.
JUDGE