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State of Bihar - Section

Section 4 in The (Bihar State) Aid to Industries Act, 1956

4. Delegation of power to give certain forms of State aid.

- Subject to such conditions or restrictions as it may deem fit to impose, the State Government may delegate to such other authorities as may be prescribed its power to give State aid in the forms specified in Section 3 of an amount or value not exceeding fifty thousand rupees in respect of any one industry.