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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(4) in The Rajasthan Sales Tax Rules, 1995

(4)The provisions of sub-rules (5),(6),(7),(8),(9),(10),(11), (12).(13).(14),(15),(16),( 17),(18),(19) and (20) of rule 23 shall in so far as may be mutatis mutandis apply to declaration forms ST 18C.