Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(7) in Andhra Pradesh Electricity Regulatory Commission (Electricity Supply Code) Regulation 2004 7.2Wherever un-authorised use of electricity is involved, the provision of Section 126 shall apply and where theft of electricity is involved, the provisions of Section 135 shall apply.
