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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(9)(a) in Bombay Merged Areas, Enclaves and Specified Areas (Amendment of Laws) Act, 1950

(a)for the words and figures "the Dekkhan Agriculturists' Relief Act, 1879 (XVII of 1879), by the Bombay Agricultural Debtors Relief Act, 1939 (Bom. XXVIII of 1939), the first mentioned Act", the words and figures "and enactment corresponding to the Dekkhan Agriculturists' Relief Act, 1897 (XVII of 1879), in force in any of the enclaves or specified areas, as the case may be, such enactment" shall be substituted;