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State of Odisha - Section

Section 6 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

6.

The limits within which a Muhammedan Registrar shall be licensed to act shall coincide with the limits of a sub-district under the Indian Registration Act, or with the Jurisdiction of one or more police-stations or parts thereof as the State Government may from time to time direct. The headquarters shall be at some convenient place within those limits.