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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(1)(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)fixed lifting appliances are installed-
(i)by competent persons;
(ii)in a manner that such appliances cannot be displaced by the load, vibration or other influences;
(iii)in manner that the operator of such appliances is not exposed to danger from loads, ropes or drums; and
(iv)in a manner that the operator can either see over the zone of operation or communicate with all loading and unloading points by signal, or ether communication system;