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[Cites 0, Cited by 0] [Section 247] [Entire Act]

Union of India - Subsection

Section 247(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)Acting sailor shall rank and command immediately after corresponding confirmed sailors, and among themselves according to the dates they attained their acting [rank] [Substitued by S.R.O. 192, dated 10th September, 1973]