Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 32] [Entire Act] State of West Bengal - Subsection Section 32(2) in The West Bengal Primary Education Act, 1973 (2)The Fund shall vest in the Board and shall be under its control and shall be held by it in trust for the purposes of this Act.
