Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Jharkhand - Subsection Section 171(4) in Bihar Education Code, 1961 (4)To determine the general scheme of studies of the college, subject to the limitation imposed by the sanctioned numerical strength of the staff and to such condition as may be laid down by the State Government,
