Madhya Pradesh High Court
Smt. Chandan Bai vs The State Of Madhya Pradesh on 28 January, 2019
1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH) 15 Jabalpur, Dated : 28-01-2019 Parties through their respective counsel. In some of the cases records are available but no reply has been filed therefore, as prayed two weeks' time is granted to file reply and keep ready with the record on the next date of hearing.
List after two weeks.
(P.K. JAISWAL) (C V SIRPURKAR)
JUDGE JUDGE
Digitally signed
Sha by SHALINI SINGH
LANDGE
Date: 2019.01.30
02:15:04 -08'00'