Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Smt. Chandan Bai vs The State Of Madhya Pradesh on 28 January, 2019

1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH) 15 Jabalpur, Dated : 28-01-2019 Parties through their respective counsel. In some of the cases records are available but no reply has been filed therefore, as prayed two weeks' time is granted to file reply and keep ready with the record on the next date of hearing.

List after two weeks.



      (P.K. JAISWAL)                                                   (C V SIRPURKAR)
          JUDGE                                                              JUDGE

         Digitally signed
Sha      by SHALINI SINGH
         LANDGE
         Date: 2019.01.30
         02:15:04 -08'00'