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State of West Bengal - Section

Section 60 in The West Bengal Panchayat Elections Act, 2003

60. Functions of polling agents and counting agents.

(1)A polling agent may perform such functions in connection with the poll as are authorised by or under this Act, to be performed by a polling agent.
(2)A counting agent may perform such functions in connection with the counting of votes as are authorised by or under this Act to be performed by a counting agent.