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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in Conduct of Elections Rules, 1961

(3)The returning officer shall keep in safe custody until the commencement of the counting of votes all covers containing postal ballot papers received by him.[PART III-A] [ Inserted by S.O. 628(E), dated 4.8.1999 (w.e.f. 4.8.1999)] PROCEDURE FOR VOTING BY THE NOTIFIED CLASS OF ELECTORS