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[Cites 0, Cited by 0] [Section 95(3)] [Section 95] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 95(3)(a) in The Jammu and Kashmir Electricity Act, 2010

(a)enter, inspect, break open and search any place or premises in which he has reason to believe that electricity has been, or is being, used unauthorizedly;