Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in Punjab Manufactured Drugs Rules, 1959 1. (1)These rules may be called the Punjab Manufactured Drugs Rules, 1959.(2)They shall, unless it is expressly stated to the contrary, apply to the whole of the State of Punjab.(A)- Definitions
