Delhi High Court - Orders
Daiichi Sankyo Company, Limited vs Malvinder Mohan Singh And Ors on 12 March, 2021
Author: J.R. Midha
Bench: J.R. Midha
$~O-30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2016
DAIICHI SANKYO COMPANY, LIMITED ..... Petitioner
Through: Mr. Arun Kathpalia, Senior Advocate
with Mr. Amit Kumar Mishra, Mr.
Mohit Singh, Ms. Samridhi Hota,
Ms. Saloni Agarwal, Ms. Kanika
Singhal, Mr. Turab Ali Kazmi, Mr.
Shivam Pandey, Mr. Rohan Jaitley,
Mr. Aditya Shankar, Ms. Diksha
Gupta and Mr. Kunal Chatterji,
Advocates
versus
MALVINDER MOHAN SINGH AND ORS ...... Respondents
Through: Mr. Aditya Sarin, Advocate for
respondents No. 1, 3, 4 and 13
Mr. Aditya Dewan, Advocate for R-6
to R-8
Mr. Amol Sharma, Advocate for
R-13/RBL Bank Ltd.
Mr. Aditya Vashisth, Advocate for
R-22/ECL Finance Ltd.
Mr. Jayant Mehta, Ms. Roopali Singh,
Mr. Arman Roop Sharma and Mr. S.
Basu, Advocates for R-25 in EA
No.819/2020
Mr. Aman Raj Gandhi and Ms.
Sonjana Arora, Advocates for
R-26/Ambit Finvest Pvt. Ltd.
Mr. Alok Kumar, Advocate for
R-36/Kotak Mahindra Investment
Ms. Komal Chauhan and Mr. Lakshay
Laroiya, Advocates for Garnishee
No.11/Gulshan Homz
Ms. Ferida Satarawala Chopra and
Ms. Sadhika Gulati, Advocates for
Garnishee Nos. 12, 13, 14, 20 and 32
Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:22.03.2021
18:08:19
Mr. L. K. Giri, Advocate for R-81 and
Garnishee No. 65
Mr. Sumit Goel, Ms. Sonal Gupta,
Mr. Manu Bajaj and Ms. Nitika
Pandey, Advocates for ICICI Bank
Mr. Gaurav Choudhary, Advocate for
Garnishee No. 6 and 16
Mr. Pranay Kishore Mishra, Advocate
for Garnishee No.7
Mohd. Ashaab, proxy counsel for
R-16 and R-17
Mr. Alok Kumar, Ms. Somya Yadava
and Ms. Drishti Harpalani, Advocates
for R-36
Mr. Ritesh Khatri, Advocate for
Garnishee No.18
Ms. Archana Lakhotia, Advocate for
Garnishee Nos. 27 and 28
Mr. Aditya Mehta, Mr. Kartikey
Nayyar and Mr. Peeush Sharma,
Advocates for Garnishee No. 46
Mr. Saleem Hasan and Mr. Rohit
Dahiya, Advocates for Garnishee
No. 52
Ms. Sandhya and Mr. Sethi,
Advocates for Birla Sunlife
Insurance.com
Mr. Pulkit Deora, Advocate a/w Mr.
Harsh Gurbani, Advocate for Mr. P.
K. Chaudhary, Ex-Director of Zolton
Properties/Garnishee No.55
Mr. Bihu Sharma, Advocate for
Luxury Farms/Garnishee
Mr. Atul Kumar and Mr. Ishan
Dewan, Advocates for applicants in
I.A. No. 17282/2018
Mr. Kartikey Gupta, Advocate for
applicant in I.A. No.6859/2019 and
Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:22.03.2021
18:08:19
15462/2018
Mr. Ashish Dholakia, Mr. Sandeep
Das and Ms.Sukanya Lal, Advocates
for Objector/Religare Finvest Ltd.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 12.03.2021 I.A. Nos. 660/2019, 14551/2018 & 14553/2018
1. The pleadings in these application are stated to be complete.
2. List these applications for consideration on 22nd March, 2021.
3. The concerned parties are directed to file brief note of submissions not exceeding two pages in respect of each application along with relevant pages of the documents/judgments on which they wish to rely with relevant portions duly highlighted for the convenience of this Court within one week. E.A. No. 819/2020, 1248/2020 by judgment debtor No.25
4. It is stated that the pleadings are complete in these applications.
5. List these applications on 13th April, 2021.
6. The concerned parties are directed to file brief note of submissions not exceeding two pages in respect of each application along with relevant pages of the documents/judgments on which they wish to rely with relevant portions duly highlighted for the convenience of this Court within one week.
7. List the remaining pending applications for completion of pleadings before the Joint Registrar on 09th April, 2021.
J.R. MIDHA, J.
MARCH 12, 2021/ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:22.03.2021 18:08:19