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Delhi High Court - Orders

Daiichi Sankyo Company, Limited vs Malvinder Mohan Singh And Ors on 12 March, 2021

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-30
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   O.M.P.(EFA)(COMM.) 6/2016
                              DAIICHI SANKYO COMPANY, LIMITED          ..... Petitioner
                                           Through: Mr. Arun Kathpalia, Senior Advocate
                                                    with Mr. Amit Kumar Mishra, Mr.
                                                    Mohit Singh, Ms. Samridhi Hota,
                                                    Ms. Saloni Agarwal, Ms. Kanika
                                                    Singhal, Mr. Turab Ali Kazmi, Mr.
                                                    Shivam Pandey, Mr. Rohan Jaitley,
                                                    Mr. Aditya Shankar, Ms. Diksha
                                                    Gupta and Mr. Kunal Chatterji,
                                                    Advocates
                                           versus
                              MALVINDER MOHAN SINGH AND ORS            ...... Respondents
                                           Through: Mr. Aditya Sarin, Advocate for
                                                    respondents No. 1, 3, 4 and 13
                                                    Mr. Aditya Dewan, Advocate for R-6
                                                    to R-8
                                                    Mr. Amol Sharma, Advocate for
                                                    R-13/RBL Bank Ltd.
                                                    Mr. Aditya Vashisth, Advocate for
                                                    R-22/ECL Finance Ltd.
                                                    Mr. Jayant Mehta, Ms. Roopali Singh,
                                                    Mr. Arman Roop Sharma and Mr. S.
                                                    Basu, Advocates for R-25 in EA
                                                    No.819/2020
                                                    Mr. Aman Raj Gandhi and Ms.
                                                    Sonjana Arora, Advocates for
                                                    R-26/Ambit Finvest Pvt. Ltd.
                                                    Mr. Alok Kumar, Advocate for
                                                    R-36/Kotak Mahindra Investment
                                                    Ms. Komal Chauhan and Mr. Lakshay
                                                    Laroiya, Advocates for Garnishee
                                                    No.11/Gulshan Homz
                                                    Ms. Ferida Satarawala Chopra and
                                                    Ms. Sadhika Gulati, Advocates for
                                                    Garnishee Nos. 12, 13, 14, 20 and 32


Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:22.03.2021
18:08:19
                           Mr. L. K. Giri, Advocate for R-81 and
                          Garnishee No. 65
                          Mr. Sumit Goel, Ms. Sonal Gupta,
                          Mr. Manu Bajaj and Ms. Nitika
                          Pandey, Advocates for ICICI Bank
                          Mr. Gaurav Choudhary, Advocate for
                          Garnishee No. 6 and 16
                          Mr. Pranay Kishore Mishra, Advocate
                          for Garnishee No.7
                          Mohd. Ashaab, proxy counsel for
                          R-16 and R-17
                          Mr. Alok Kumar, Ms. Somya Yadava
                          and Ms. Drishti Harpalani, Advocates
                          for R-36
                          Mr. Ritesh Khatri, Advocate for
                          Garnishee No.18
                          Ms. Archana Lakhotia, Advocate for
                          Garnishee Nos. 27 and 28
                          Mr. Aditya Mehta, Mr. Kartikey
                          Nayyar and Mr. Peeush Sharma,
                          Advocates for Garnishee No. 46
                          Mr. Saleem Hasan and Mr. Rohit
                          Dahiya, Advocates for Garnishee
                          No. 52
                          Ms. Sandhya and Mr. Sethi,
                          Advocates      for   Birla    Sunlife
                          Insurance.com
                          Mr. Pulkit Deora, Advocate a/w Mr.
                          Harsh Gurbani, Advocate for Mr. P.
                          K. Chaudhary, Ex-Director of Zolton
                          Properties/Garnishee No.55
                          Mr. Bihu Sharma, Advocate for
                          Luxury Farms/Garnishee
                          Mr. Atul Kumar and Mr. Ishan
                          Dewan, Advocates for applicants in
                          I.A. No. 17282/2018
                          Mr. Kartikey Gupta, Advocate for
                          applicant in I.A. No.6859/2019 and


Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:22.03.2021
18:08:19
                                                                  15462/2018
                                                                 Mr. Ashish Dholakia, Mr. Sandeep
                                                                 Das and Ms.Sukanya Lal, Advocates
                                                                 for Objector/Religare Finvest Ltd.
                                CORAM:
                                HON'BLE MR. JUSTICE J.R. MIDHA
                                      ORDER

% 12.03.2021 I.A. Nos. 660/2019, 14551/2018 & 14553/2018

1. The pleadings in these application are stated to be complete.

2. List these applications for consideration on 22nd March, 2021.

3. The concerned parties are directed to file brief note of submissions not exceeding two pages in respect of each application along with relevant pages of the documents/judgments on which they wish to rely with relevant portions duly highlighted for the convenience of this Court within one week. E.A. No. 819/2020, 1248/2020 by judgment debtor No.25

4. It is stated that the pleadings are complete in these applications.

5. List these applications on 13th April, 2021.

6. The concerned parties are directed to file brief note of submissions not exceeding two pages in respect of each application along with relevant pages of the documents/judgments on which they wish to rely with relevant portions duly highlighted for the convenience of this Court within one week.

7. List the remaining pending applications for completion of pleadings before the Joint Registrar on 09th April, 2021.

J.R. MIDHA, J.

MARCH 12, 2021/ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:22.03.2021 18:08:19