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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Nagaland - Subsection

Section 304(4) in Nagaland Municipal Act, 2001

(4)The notice referred to in sub-section (3), shall be pasted in conspicuous places or near both ends of such public street of any portion thereof to which the provisions of sub-section (3) apply.