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Supreme Court - Daily Orders

Ofb Tech Pvt. Ltd vs S.B. Developers on 16 January, 2026

     ITEM NO.50                           COURT NO.7                 SECTION IV-B

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C)   No.238/2026

     [Arising out of impugned final judgment and order dated 23-12-2025
     in FAOCARB No. 54/2025 passed by the High Court of Punjab & Haryana
     at Chandigarh]

     OFB TECH PVT. LTD.                                               Petitioner(s)

                                                 VERSUS

     S.B. DEVELOPERS                                                  Respondent(s)


     IA No. 2353/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 16-01-2026 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) :Mr. Navin Pahwa, Sr. Adv.
Mr. Sameer Abhyankar, AOR Mr. Rahul Kumar, Adv.
Mr. Aakash Thakur, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R List on 23.01.2026 on the top of the Board.
(CHANDRESH) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by CHANDRESH Date: 2026.01.16 18:24:07 IST Reason: