Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 50] [Entire Act] Union of India - Section Section 52 in The Arbitration And Conciliation Act, 1996 52. Chapter II not to apply. - Chapter II of this Part shall not apply in relation to foreign awards to which this Chapter applies.
