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Delhi High Court - Orders

M/S Schenck Process Solutions India ... vs Gail India Limited & Anr on 16 August, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~11
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 7921/2023 & CM APPL. 30569/2023, CM APPL.
                                                      30570/2023

                                                      M/S SCHENCK PROCESS SOLUTIONS INDIA PRIVATE
                                                      LIMITED                                 .....Petitioner
                                                                   Through: Mr. Aishwarya Kaushik, Mr. Parveen
                                                                            Arora, Mr. Prashant M.S. and Mr.
                                                                            Lokesh Aidasani, Advocates.
                                                                   versus

                                                      GAIL INDIA LIMITED & ANR.                 .....Respondents
                                                                    Through: Mr. Ajit Pudussery, Mr. Vijayan K.
                                                                             and     Mr.   Ashutosh       Bamezai,
                                                                             Advocates for R-1.
                                                                             Mr. Sandeep Kumar Mahapatra,
                                                                             CGSC with Mr. Tribhuvan, Advocate
                                                                             for R-2.

                                                      CORAM:
                                                      HON'BLE THE ACTING CHIEF JUSTICE
                                                      HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 16.08.2024 List on 20th November, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J AUGUST 16, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 02:25:52