Delhi High Court - Orders
M/S Schenck Process Solutions India ... vs Gail India Limited & Anr on 16 August, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7921/2023 & CM APPL. 30569/2023, CM APPL.
30570/2023
M/S SCHENCK PROCESS SOLUTIONS INDIA PRIVATE
LIMITED .....Petitioner
Through: Mr. Aishwarya Kaushik, Mr. Parveen
Arora, Mr. Prashant M.S. and Mr.
Lokesh Aidasani, Advocates.
versus
GAIL INDIA LIMITED & ANR. .....Respondents
Through: Mr. Ajit Pudussery, Mr. Vijayan K.
and Mr. Ashutosh Bamezai,
Advocates for R-1.
Mr. Sandeep Kumar Mahapatra,
CGSC with Mr. Tribhuvan, Advocate
for R-2.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 16.08.2024 List on 20th November, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J AUGUST 16, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 02:25:52