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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(13)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)The appointment of reviewers shall be made by the Chairman from the panels submitted by the respective Board of studies;