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State of Haryana - Section

Section 101 in The Haryana Canal and Drainage Rules, 1976

101. Change in irrigation boundaries. [Section 65(2)(f)].

- No change shall be made in the irrigation boundary of a canal project without the prior sanction of the Chief Canal Officer, irrespective of whether the change refers to the exclusion of an area already included within the irrigation boundary or to the inclusion of a new area.