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State of Madhya Pradesh - Section

Section 11 in The M.P. Gram Panchayat (Regulation of Sale of Meat and Preservation) Rules, 1998

11.

Any breach of these rules shall be punishable with fine which may extend to Rupees Two Hundred Fifty and if the breach continues with further fine which may extend to rupees five for every day during which such breach is continued after the first conviction.