Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 25 in The General Insurance Business (Nationalisation) Act, 1972 25. Properties in India not to be insured with foreign insurers except with permission of Central Government. - [* * *] [Omitted by Act No. 5 of 2015.]
