Supreme Court - Daily Orders
Balram Panwar vs The State Of Uttar Pradesh on 13 April, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.10 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 249/2022
BALRAM PANWAR Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and IA No.52272/2022-EXEMPTION FROM FILING O.T. )
Date : 13-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Dr.H.P. Sharma, Sr. Adv.
Mr. Ajay Chand Sharma, Adv
Mr. Tejas Patel, AOR
Mr. Guru Sharan Singh, Adv.
Mr. Ashok Kumar Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that he has instructions to withdraw the present petition.
Statement recorded.
The writ petition is disposed of as withdrawn.
(INDU MARWAH) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Indu Marwah Date: 2022.04.13 17:42:54 IST Reason: