Madhya Pradesh High Court
The State Of Madhya Pradesh vs Rambahori @ Bandar Bhurji on 28 January, 2019
1 MCRC-4012-2019 The High Court Of Madhya Pradesh MCRC-4012-2019 (THE STATE OF MADHYA PRADESH Vs RAMBAHORI @ BANDAR BHURJI) 1 Jabalpur, Dated : 28-01-2019 Shri Mohit Nayak, Government Advocate for the appellant-State. Record of the Trial Court be called for. List thereafter.
(P.K. JAISWAL) (C V SIRPURKAR)
JUDGE JUDGE
Digitally signed by SUSHMA KUSHWAHA
SUSHMA
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya S /-
Pradesh, 2.5.4.20=06cc7ec7869e71b23c61580e1aaad8548 KUSHWAHA 1f7ea48cd875c18e5a68787947df0c5, 2.5.4.45=0321001717900FDB0890E6F6AF413C00 0F372B32C1FF1B1E31F549A508F58F4842AD17, cn=SUSHMA KUSHWAHA Date: 2019.02.01 12:44:52 +05'30'