(1)The Prince of Wales Medical College, Patna and its attached hostels, and other buildings which are part of the said College and hostels, together with departments of the college, furniture of the said college and departments, library, books, laboratories, stores, instruments, apparatus, appliances and equipments as were transferred to the maintenance and control of the Patna University as its colleges and departments under section 53 of the Patna University Act, 1961 as it stood prior to amendment by the Bihar Ordinance no. 62 of 1971, are hereby re-transferred to the maintenance and control of the State Government.
