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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(6)(l) in The M.P. Bhumi Vikas Rules, 1984

(l)for commercial building, indicate the placement and size of display boards;
(ii)[Building Plan for high rise/special Building] [Substituted by Notification No. 4343-HP-XXXII-88, dated 12-8-88, for the words 'Building plan for Multi storeyed/Special Buildings'.]. - [For high rise buildings] [Substituted by Notification No. 4343-HP-XXXII-88, dated 12-8-88, for the words 'For multi storeyed buildings which are more than 15 m in height'.] and for special buildings like educational assembly, institutional, industrial, storage and hazardous and mixed occupancies with any of the aforesaid occupancies having area more than 500 square metres the following additional information shall be furnished or indicated in the Building Plan in addition to the items given in item (i) above as applicable-