Section 8 in Chandigarh Advertisement Control Order, 1954
8. Restrictions regarding public buildings and parks.
- No person shall erect, exhibit, fix, paste, paint, retain or display or cause to be erected, exhibited, fixed, pasted, painted, retained or displayed any advertisement or sky-sign so as to injuriously affect the amenities of any public building or monument or of any public park or pleasure promenade or place of worship.
