Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 40] [Entire Act] State of Bihar - Subsection Section 40(2) in The Bihar Co-operative Societies Act, 1935 (2)This section shall apply notwithstanding that such person or officer may have incurred criminal liability under this Act or under any other law.
