(1)The State Government may, by notification, divide the entire geographical area of the State into one or more Police Zones.(2)The administration of the Police in the Police Zone shall vest in an officer of the rank of Inspector General of Police.(3)The State Government may, by notification, divide the entire geographical area of Zone into one or more Police Ranges.(4)The administration of the Police in the Police Range shall vest in an officer not below the rank of Deputy Inspector General of Police.
