Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(7)(f) in The Netaji Subhas Open University Act, 1997 (f)has shown incompetence to perform or has persistently made default in the performance of the duties imposed on him by or under this Act; or