Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Haryana - Subsection

Section 72(2)(a) in Haryana Housing Board Act, 1971

(a)all members of the Board and its committees, including the Chairman of the Board, shall, from the date of the notification, vacate their offices;