Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] Union of India - Subsection Section 7(3)(b) in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981 (b)he has, for a period of not less than three years, been a District Judge or an Additional District Judge; or